RAJNESH OSWAL

393 recorded High Court judgment(s) · 2025–2026

Courts

High Court of J&K and Ladakh

393

Disposed Off	193
Dismissed as Infractuous	68
Disposed Off as Withdrawn	56
Dismised	55
DISMISSED FOR NON PROSECUTION	21

UNION TERRITORY OF J AND K AND ORS. (HOME) v. MUDASIR BASHIR ALLAIE — High Court of J&K and Ladakh (2026-05-30)
ABDUL MAJID KHAN v. UNION OF INDIA (MINISTRY OF DEFENCE) AND OTHERS — High Court of J&K and Ladakh (2026-05-20)
IMTIYAZ QADIR BHAT AND ANR TH.THEIR FATHERS v. UNION TERRITORY OF J AND K TH.P/S BARAMULLA — High Court of J&K and Ladakh (2026-05-20)
BILAL AHMED SHEIKH AND OTHERS v. GOVERNMENT OF J AND K AND OTHERS (TOURISM / SONAMARG DEVELOPMENT AUTHORITY) — High Court of J&K and Ladakh (2026-05-20)
SECRETARY (DEPARTMENT OF CULTURE) v. M/S GULZAR AHMAD SHEIKH AND OTHERS (ROADS AND BUILDINGS) — High Court of J&K and Ladakh (2026-05-19)
ABDUL REHMAN RAINA AND ANOTHER v. UNION TERRITORY OF J AND K AND OTHERS (REVENUE) — High Court of J&K and Ladakh (2026-05-19)
RAFIQ AHMAD RATHER v. J AND K POLLUTION CONTROL COMMITTEE AND ORS (Connected Matter of OWP 800/2011) — High Court of J&K and Ladakh (2026-05-18)
UNION TERRITORY OF J AND K AND OTHERS (HOME / POLICE) v. JAVID AHMAD ZARGAR — High Court of J&K and Ladakh (2026-05-18)
UNION TERRITORY OF J AND K AND OTHERS (HOME / POLICE) v. ABDUL MAJEED SHAH — High Court of J&K and Ladakh (2026-05-18)
BAHAAR NABI MIR v. UNION TERRITORY OF J AND K AND ORS. (HOME) — High Court of J&K and Ladakh (2026-05-14)