RAJNEESH KUMAR GUPTA

855 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• ROHIT KHANNA v. NITIN KHANNA & ORS. — Delhi High Court (2026-05-29)
• ARJUN SINGH RANA v. MANOJ KUMAR AND ORS — Delhi High Court (2026-05-29)
• DR. S.C. JAIN v. SAHNY SECURITIES PVT. LTD. — Delhi High Court (2026-05-29)
• SHRI RAM NIWAS GUTPA & SON (HUF) & ANR v. M/S COMPUTECH PUBLICATIONS LTD — Delhi High Court (2026-05-29)
• M/S PASUPATI SPINNING AND WEAVING MILLS LIMITED v. PARVESH GULATI & ORS. — Delhi High Court (2026-05-29)
• VASUDEVA JEWELLERS (P) LTD v. KASHISH RASTOGI — Delhi High Court (2026-05-29)
• ZENITH FLOORING SERVICES PVT. LTD v. MIS PRISM JHONSON LTD — Delhi High Court (2026-05-29)
• IMPERIA STRUCTURES LIMITED v. CHANDRA PRABHA SHARMA & ANR. — Delhi High Court (2026-05-29)
• MEENA BAKSHI (SR. CITIZEN) v. MITESH THAKUR & ORS. — Delhi High Court (2026-05-29)
• SUNIL KUMAR v. RAJESH KUMAR — Delhi High Court (2026-05-29)