RAJIVE BHALLA,. REKHA MITTAL

1,988 recorded High Court judgment(s) · 1987–2024

Courts

Disposal nature

Recent judgments

• TARLOK SINGH ETC. v. ADDL. DIR. CONS. ETC. — Punjab & Haryana High Court (2024-05-06)
• JARNAIL SINGH v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2023-09-12)
• JASWANT SINGH v. JOINT DEVELOPMENT COMMISSIONER AND ORS. — Punjab & Haryana High Court (2023-04-11)
• GURMUKH SINGH AND ORS. v. JOINT DEVELOPMENT COMMISSIONER AND ORS. — Punjab & Haryana High Court (2023-04-11)
• SATNAM SINGH v. JOINT DEVELOPMENT COMMISSIONER AND ORS. — Punjab & Haryana High Court (2023-04-11)
• KEWAL SINGH v. JOINT DEVELOPMENT COMMISSIONER AND ORS. — Punjab & Haryana High Court (2023-04-11)
• DIVISIONAL FOREST OFFICER RAILWAY ROAD KARNAL v. KRISHAN AND ORS — Punjab & Haryana High Court (2018-02-07)
• DARSHAN SINGH v. STATE OF PUNJAB ETC. — Punjab & Haryana High Court (2016-05-03)
• CHOTTU & ORS v. FINANCIAL COMMISSIONER HRY & ORS — Punjab & Haryana High Court (2016-03-30)
• BIKRAM SINGH v. PARAMJIT KAUR — Punjab & Haryana High Court (2015-12-24)