RAJIVE BHALLA, RAKESH KUMAR JAIN

198 recorded High Court judgment(s) · 2012–2024

Courts

Disposal nature

Recent judgments

• NAIB TEHSILDAR, ISMAILABAD, DISTT. KURUKSHETRA v. RAJ KUMAR S/O SUNDER LAL & ANOTHER — Punjab & Haryana High Court (2024-10-29)
• RUPINDER SINGH v. STATE OF PB. — Punjab & Haryana High Court (2023-11-20)
• AMIT v. RAM NIWAS AND ORS. — Punjab & Haryana High Court (2023-02-11)
• MOHINDER SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2013-11-08)
• ANAR SINGH v. THE COMMISSIONER, ROHTAK AND ORS — Punjab & Haryana High Court (2013-11-08)
• SUHAGWANTI v. COMMISSIONER PATIALA DIV. & ORS — Punjab & Haryana High Court (2012-11-30)
• MEHAR SINGH v. STATE OF HARYANA AND ANR., — Punjab & Haryana High Court (2012-08-03)
• SUMITRA DEVI v. STATE OF HARYANA — Punjab & Haryana High Court (2012-08-03)
• SHAM SUNDER SETHI v. PRINCIPAL SEC. TO GOVT. OF PB. HUDA — Punjab & Haryana High Court (2012-08-03)
• DURGA DASS @ DAWARKA DASS CHELA v. COMMISSIONER, HISSAR DIVN. HISSAR AND ORS — Punjab & Haryana High Court (2012-08-03)