RAJIVE BHALLA, P.SATHASIVAM

28 recorded High Court judgment(s) · 2007–2012

Courts

Disposal nature

Recent judgments

• SHIV KUMAR v. CHD. ADMN. U.T. CHANDIGARH — Punjab & Haryana High Court (2012-09-10)
• SURJIT KAUR v. UNION OF INDIA — Punjab & Haryana High Court (2007-08-07)
• NARINDER SINGH v. P S E B AND ORS. — Punjab & Haryana High Court (2007-08-02)
• SHINDER KAUR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2007-08-02)
• RAJINDER SINGH AND ORS. v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2007-07-26)
• RAJ KUMAR v. HARYANA VIDYUT PRASARAN NIGAM LTD. & ORS — Punjab & Haryana High Court (2007-07-02)
• SUCHA SINGH & ORS v. ST OF HRY & ORS — Punjab & Haryana High Court (2007-05-30)
• GRAM PANCHAYAT v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2007-05-30)
• HARISH v. F.C.HY.& ORS. — Punjab & Haryana High Court (2007-05-29)
• RAMPHAL v. CHIEF CANAL OFFICER & ORS. — Punjab & Haryana High Court (2007-05-24)