RAJIVE BHALLA, JORA SINGH

42 recorded High Court judgment(s) · 2012–2012

Courts

Disposal nature

Recent judgments

• DHOLI v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2012-04-25)
• KULDIP SINGH AND ANR. v. DIRECTOR GENERAL OF POLICE, PUNJAB AND ANR. — Punjab & Haryana High Court (2012-04-23)
• RAM DHAN v. UTTAR HARY BIJLI VITRAN NIGAM LTD AND ORS — Punjab & Haryana High Court (2012-04-18)
• SATNAM SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2012-04-02)
• NANCY MALLA AND ORS. v. A.K.GUPTA AND ORS. — Punjab & Haryana High Court (2012-03-13)
• ROSHAN @ RUSTOM v. STATE OF HARYANA — Punjab & Haryana High Court (2012-02-15)
• AMAR SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2012-02-15)
• KARTAR SINGH & ORS. v. JOINT DIRECTOR & ORS. — Punjab & Haryana High Court (2012-02-15)
• GRAM PANCHAYAT LADHUWAS AHIR v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2012-02-14)
• BALJINDER SINGH & ORS v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2012-02-08)