LexRAJIVE BHALLA,. GURMEET SINGH SANDHAWALIA
22 recorded High Court judgment(s) · 2012–2012
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 22 |
Disposal nature
| DISMISSED | 13 |
| ALLOWED | 5 |
| DISPOSED OF | 4 |
Recent judgments
- SARDHA v. FINANCIAL COMMISSIONER HARYANA AND OTHERS — Punjab & Haryana High Court (2012-11-09)
- MAN SINGH AND OTHERS v. FINANCIAL COMMISSIONER HARYANA AND OTHERS — Punjab & Haryana High Court (2012-11-09)
- MAAN SINGH AND OTHERS v. FINANCIAL COMMISSIONER HARYANA AND OTHERS — Punjab & Haryana High Court (2012-11-09)
- SARDHA v. FINANCIAL COMMISSIONER HARYANA AND OTHERS — Punjab & Haryana High Court (2012-11-09)
- MAAN SINGH AND OTHERS v. FINANCIAL COMMISSIONER HARYANA AND OTHERS — Punjab & Haryana High Court (2012-11-09)
- SHEO RAM v. FINANCIAL COMMISSIONER HARYANA AND OTHERS — Punjab & Haryana High Court (2012-11-09)
- SHEO RAM v. FINANCIAL COMMISSIONER HARYANA AND OTHERS — Punjab & Haryana High Court (2012-11-09)
- DHARMINDER KUMAR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2012-11-02)
- SUSHIL KUMAR v. STATE OF PUNJAB — Punjab & Haryana High Court (2012-11-02)
- NEETU BALA AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2012-11-02)