RAJIVE BHALLA
1,125 recorded High Court judgment(s) · 2003–2024
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 1125 |
Disposal nature
| DISMISSED | 490 |
| DISPOSED OF | 334 |
| ALLOWED | 301 |
Recent judgments
- HARSH KUMAR v. THE STATE THROUGH CBI — Punjab & Haryana High Court (2024-11-22)
- (O&M) PARKASHO DEVI v. SURESH KUMAR AND ANOTHERS — Punjab & Haryana High Court (2015-08-05)
- CHANAN SINGH & ORS. v. KHEM KAUR & ORS. — Punjab & Haryana High Court (2014-11-05)
- SANTOKH SINGH AND ORS. v. DIDAR SINGH AND ORS. — Punjab & Haryana High Court (2014-11-05)
- (O&M)SANTOKH SINGH v. CHANAN SINGH, ETC. — Punjab & Haryana High Court (2014-11-05)
- M/S ADVERT COMMUNICATION PRIVATE LIMITED v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2014-10-10)
- (O&M) GIAN KAUR v. GANGA SINGH — Punjab & Haryana High Court (2014-07-01)
- (O&M) AVTAR KAUR v. PRITAM SINGH ETC. — Punjab & Haryana High Court (2014-05-15)
- GAURAV GOYAL v. P. RAGHAVENDRA RAO AND OTHERS — Punjab & Haryana High Court (2014-03-07)
- SUBHASH CHANDER & ANR v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2013-09-06)
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