RAJIVE BHALLA,. . BHARAT BHUSHAN PARSOON

390 recorded High Court judgment(s) · 1990–2024

Courts

Disposal nature

Recent judgments

• M/S MAHARAWAL KHEWAJI TRUST v. C I T AND ANR. — Punjab & Haryana High Court (2024-04-01)
• MAHARAWAL KHEWAJI TRUST v. COMMISSIONER OF INCOME TAX — Punjab & Haryana High Court (2024-04-01)
• M/S MAHARAWAL KHEWAJI TRUST v. C I T AND ANR. — Punjab & Haryana High Court (2024-04-01)
• GURWINDER SINGH v. SATBIR KAUR — Punjab & Haryana High Court (2019-09-09)
• M/S KAPSONS ELECTRO STAMPINGS v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2015-08-10)
• BAREH COOPERATIVE AGRICULTURAL COOP SOCITY v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2015-01-05)
• B.K.COTTON FACTORY v. STATE OF HARYANA ETC — Punjab & Haryana High Court (2014-09-05)
• BHARAT PAL v. ANU AGGARWAL — Punjab & Haryana High Court (2014-05-28)
• KARAMBIR v. PRESIDING OFFICER & ANR — Punjab & Haryana High Court (2014-05-16)
• MOJEE RAM v. PRESIDING OFFICER AND ANR — Punjab & Haryana High Court (2014-05-16)