RAJIVE BHALLA,. B.S. WALIA

22 recorded High Court judgment(s) · 2014–2015

Courts

Disposal nature

Recent judgments

• M/S A2Z POWERCOM PVT. LTD. v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2015-02-05)
• M/S RAJAT GLASS TRADERS v. STATE OF PUNJAB ETC — Punjab & Haryana High Court (2015-02-05)
• M/S RAJDHANI SALES LUDHIANA v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2015-02-05)
• THE COMMISSIONER OF INCOME TAX-II AMRITSAR v. M/S INDO GERMAN FABS — Punjab & Haryana High Court (2014-12-24)
• COMMISSIONER OF CENTRAL EXCISE PANCHKULA v. M/S VARDHMAN STRIPS (P) LTD. — Punjab & Haryana High Court (2014-12-24)
• COMMISSIONER OF CENTRAL EXCISE PANCHKULA v. DEEPAK KUMAR JIAN — Punjab & Haryana High Court (2014-12-24)
• M/S HARSARAN DASS SITA RAM v. COMMISSIONER OF CENTRAL EXCISE — Punjab & Haryana High Court (2014-12-24)
• COMMISSIONER OF INCOME TAX-I LUDHIANA v. M/S EASTMAN IMPEX — Punjab & Haryana High Court (2014-12-18)
• M/S BHUSHAN POWER AND STEEL LTD. CHANDIGARH v. COMMISSIONER OF INCOME TAX, CHANDIGARH AND ANR. — Punjab & Haryana High Court (2014-12-18)
• M/S K.K. KOHLI & BROTHERS P LTD v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2014-12-15)