RAJIVE BHALLA,. AVNEESH JHINGAN

21 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• THE R.C.S.PUNJAB EMPLOYEES CORPORATIVE v. CHANDIGARH ADMINISTRATION AND OTHERS — Punjab & Haryana High Court (2016-10-04)
• RATTAN SINGH TH.LRS. & ORS. v. DIRECTOR RURAL DEV.& PANHAYAT PB. & ORS. — Punjab & Haryana High Court (2015-08-14)
• STATE OF PUNJAB v. HARMINDER SINGH ETC. — Punjab & Haryana High Court (2015-04-09)
• JITENDER v. STATE OF HARYANA — Punjab & Haryana High Court (2015-02-21)
• CHARAN SINGH ETC. v. STATE OF PB. — Punjab & Haryana High Court (2014-09-26)
• BALBIR SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2014-07-31)
• STATE OF PUNJAB v. SATNAM SINGH — Punjab & Haryana High Court (2014-07-21)
• RAJESH v. STATE OF HARYANA — Punjab & Haryana High Court (2014-07-15)
• DALIP SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2014-07-14)
• HARJINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2014-07-09)