LexRAJIV SHARMA, . VIVEK SINGH THAKUR
89 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 89 |
Disposal nature
| DISPOSED OFF | 80 |
| OTHERS DISPOSED OFF | 4 |
| DISMISSED | 3 |
| Disposed Off | 2 |
Recent judgments
- STATE OF HP v. Anil Kumar and others — Himachal Pradesh High Court (2016-09-22)
- ANITA DEVI v. PAWAN KUMAR — Himachal Pradesh High Court (2016-09-22)
- SATISH KUMAR v. STATE OF HP — Himachal Pradesh High Court (2016-09-22)
- STATE v. ARUN KUMAR — Himachal Pradesh High Court (2016-09-20)
- STATE OF HP v. Sanjay Kumar — Himachal Pradesh High Court (2016-09-19)
- RAMJAN MOHAMMAD v. STATE — Himachal Pradesh High Court (2016-09-19)
- STATE v. RAVI — Himachal Pradesh High Court (2016-09-19)
- STATE v. PAWAN KUMAR — Himachal Pradesh High Court (2016-09-19)
- BALWANT RAI v. RAMESH CHAND — Himachal Pradesh High Court (2016-09-16)
- STATE OF HP v. KISHORI LAL — Himachal Pradesh High Court (2016-09-01)