LexRAJIV SHARMA, . V.K. SHARMA
305 recorded High Court judgment(s) · 2011–2014
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 305 |
Disposal nature
| Disposed Off | 212 |
| Allowed | 68 |
| Dismissed | 21 |
| DISPOSED OFF | 2 |
| DISMISSED | 1 |
| (unspecified) | 1 |
Recent judgments
- ROOP LAL v. STATE OF HP — Himachal Pradesh High Court (2014-04-25)
- PRITAM CHAND v. STATE OF HP — Himachal Pradesh High Court (2014-04-25)
- SHAMSHER SINGH v. STATE OF HP — Himachal Pradesh High Court (2014-04-25)
- RAJ KUMAR v. STATE OF HP — Himachal Pradesh High Court (2014-04-25)
- ASHA DEVI v. STATE OF H.P — Himachal Pradesh High Court (2014-04-25)
- SANTOSH KUMARI v. STATE OF HP — Himachal Pradesh High Court (2014-04-25)
- LAKSHMI CHAND v. STATE OF H.P — Himachal Pradesh High Court (2014-04-25)
- ASHOK KUMAR v. STATE OF H.P — Himachal Pradesh High Court (2014-04-25)
- JAWAHAR SINGH v. STATE OF H.P. — Himachal Pradesh High Court (2014-04-25)
- JOGINDER SINGH v. STATE OF HP — Himachal Pradesh High Court (2014-04-25)