LexRAJIV SHARMA, . TARLOK SINGH CHAUHAN
223 recorded High Court judgment(s) · 2013–2016
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 223 |
Disposal nature
| Disposed Off | 213 |
| DISPOSED OFF | 5 |
| Dismissed | 2 |
| Allowed | 1 |
| OTHERS DISPOSED OFF | 1 |
| Transferred to HP Administrative Tribunal | 1 |
Recent judgments
- MS INDO FARM TRACTORS AND MOTORS LTD. v. R.K.SAINI — Himachal Pradesh High Court (2016-05-27)
- UNION OF INDIA v. STATE OF HP — Himachal Pradesh High Court (2016-05-19)
- Khem Chand v. STATE OF HP — Himachal Pradesh High Court (2015-11-21)
- Sum Dei v. STATE OF HP — Himachal Pradesh High Court (2015-11-21)
- COURT ON ITS OWN MOTION v. ROHIT MALPANI — Himachal Pradesh High Court (2015-11-21)
- Krishni Devi v. STATE OF HP — Himachal Pradesh High Court (2015-11-21)
- NARESH CHAND CHAUHAN v. STATE OF HP — Himachal Pradesh High Court (2015-11-21)
- NITIN KUMAR DHIMAN v. STATE OF HP — Himachal Pradesh High Court (2015-11-21)
- Shakuntla Devi v. STATE OF HP — Himachal Pradesh High Court (2015-11-21)
- Jagdish Kumar v. STATE OF HP — Himachal Pradesh High Court (2015-11-21)