RAJIV SHARMA,. SURINDER GUPTA

173 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• COMMISSIONER OF INCOME TAX II v. M/S RAJASTHAN CEMENT INDUSTRIES — Punjab & Haryana High Court (2016-01-27)
• MANORANJAN KALIA v. COMMISSIONER OF INCOME TAX JALLANDHAR AND ANR — Punjab & Haryana High Court (2015-07-22)
• AJIT SINGH KOHAR v. COMMISSIONER OF INCOME TAX JALANDHAR AND ANR — Punjab & Haryana High Court (2015-07-22)
• BALBIR SINGH MAINI v. COMMISSIONER OF INCOME TAX JALANDHAR AND ANR — Punjab & Haryana High Court (2015-07-22)
• JAGDISH SAWHNEY v. COMMISSIONER OF INCOME TAX AMRITSAR & ANR — Punjab & Haryana High Court (2015-07-22)
• BHINDER KHOKHER v. COMMISSIONER OF INCOME TAX, CHANDIGARH — Punjab & Haryana High Court (2015-07-22)
• SHER SINGH v. COMMISSIONER OF INCOME TAX CIRCLE - II BHATINDA AND ANR — Punjab & Haryana High Court (2015-07-22)
• MEENU MAHAJAN v. COMMISSIONER OF INCOME TAX AMRITSAR AND ANR — Punjab & Haryana High Court (2015-07-22)
• MANTAR SINGH BRAR v. COMMISSIONER OF INCOME TAX BATHINDA AND ANR — Punjab & Haryana High Court (2015-07-22)
• MANTAR SINGH BRAR v. COMMISSIONER OF INCOME TAX BATHINDA AND ANR — Punjab & Haryana High Court (2015-07-22)