LexRAJIV SHARMA, . SURESHWAR THAKUR
3,092 recorded High Court judgment(s) · 2013–2016
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 3092 |
Disposal nature
| Disposed Off | 2495 |
| DISPOSED OFF | 534 |
| Dismissed | 28 |
| OTHERS DISPOSED OFF | 26 |
| Allowed | 3 |
| DISMISSED | 2 |
| ALLOWED | 1 |
| APPEAL ALLOWED | 1 |
Recent judgments
- SATPAL SAINI v. STATE OF HP — Himachal Pradesh High Court (2016-09-23)
- SURESH KUMAR @ LADI v. STATE OF HP — Himachal Pradesh High Court (2016-09-20)
- STATE v. UMESH SINGH — Himachal Pradesh High Court (2016-09-20)
- Ms S.S. Construction Company v. STATE OF HP — Himachal Pradesh High Court (2016-09-20)
- NEELAM SHARMA v. SATISH KUMAR — Himachal Pradesh High Court (2016-09-20)
- STATE v. MOHAN LAL — Himachal Pradesh High Court (2016-09-19)
- KRISHAN KUMAR v. STATE OF HP — Himachal Pradesh High Court (2016-09-16)
- STATE v. SARWAN KUMAR — Himachal Pradesh High Court (2016-09-16)
- STATE OF HP v. CHAMAN LAL — Himachal Pradesh High Court (2016-09-14)
- STATE OF HP v. DHANI RAM — Himachal Pradesh High Court (2016-09-09)