LexRAJIV SHARMA, . SHARAD KUMAR SHARMA
60 recorded High Court judgment(s) · 2015–2018
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 60 |
Disposal nature
| DISPOSED | 22 |
| DISMISSED | 19 |
| ALLOWED | 10 |
| DISMISSED AS INFRUCTUOUS | 5 |
| DISMISSED AS WITHDRAWN | 3 |
| WITHDRAWN | 1 |
Recent judgments
- Paresh Tripathi v. Ganesh Prasad Badola AND OTHERS — Uttarakhand High Court (2018-11-12)
- Paresh Tripathi v. Mahesh Chandra Sharma AND OTHERS — Uttarakhand High Court (2018-11-12)
- Kundan Singh v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2018-11-12)
- Paresh Tripathi v. Trilok Singh Bisht AND OTHERS — Uttarakhand High Court (2018-11-12)
- Govind Singh Dosad AND ANOTHER v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2018-11-02)
- Dr. Manra Singh v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2018-11-02)
- Rampal Singh v. State Of Uttarakhand AND ANOTHER — Uttarakhand High Court (2018-11-02)
- Uma Singh v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2018-11-02)
- DEPANSHU JOSHI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2018-11-02)
- Kamal Kumar Bansal v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2018-11-02)