RAJIV SHARMA,. R.C. KATHURIA (RETD.)

80 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• M/S OM SONS STEEL PVT. LTD. v. INCOME TAX OFFICER AND ANR — Punjab & Haryana High Court (2018-07-13)
• M/S NANDA MINT & PINE CHEMICALS LTD. v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2018-07-13)
• SAHIL ALLOYS AND MACHINE TOOLS (P) LTD. v. UNION OF INDIA & OTHERS — Punjab & Haryana High Court (2018-07-13)
• SUKHWINDER PAL SINGH AND ORS v. PUNJAB SCHOOL EDUCATION BOARD AND ANR — Punjab & Haryana High Court (2018-07-13)
• GURWINDER v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2018-06-01)
• M/S KAHLON INTERNATIONAL v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2018-06-01)
• M/S PANKAJ JINDAL CONTRACTOR v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2018-06-01)
• GRAM PANCHYAT KAIMBWALA v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2018-05-31)
• RAHUL COOP. L & C SOCIETY LTD. v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2018-05-31)
• HAIDER ALI AND ANR. v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2018-05-31)