RAJIV SHARMA,. KULDIP SINGH

63 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• ABDUL RAHMAN v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2019-04-01)
• MUNESH KUMAR SHARMA v. UNION OF INDIA AND ANOTHER — Punjab & Haryana High Court (2019-04-01)
• SUNIL v. STATE OF HARYANA — Punjab & Haryana High Court (2019-03-29)
• UNION OF INDIA THROUGH SECRETARY AND OTHERS v. CENTRAL ADMINISTRATIVE TRIBUNAL AND ANR — Punjab & Haryana High Court (2019-03-29)
• BASANTI AND ANR v. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS — Punjab & Haryana High Court (2019-03-28)
• KULWINDER KAUR v. STATE OFPB.ETC. — Punjab & Haryana High Court (2019-03-27)
• JAGPREET SINGH v. STATE OF HARYANA — Punjab & Haryana High Court (2019-03-27)
• UNION OF INDIA AND OTHERS v. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS — Punjab & Haryana High Court (2019-03-27)
• JAIPAL SINGH v. SURENDER @ KHILARI & ORS — Punjab & Haryana High Court (2019-03-27)
• STATE OF HARYANA THR. CHIEF SECY. TO GOVT OF HRY. v. DR. RIPPUDAMAN SINGH DHILLON, IAS, S/O SH. RANJIT SINGH AND OTHERS — Punjab & Haryana High Court (2019-03-27)