LexRAJIV SHARMA,HONRABLE . R.B. MISRA
2,154 recorded High Court judgment(s) · 2008–2013
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 2154 |
Disposal nature
| Dismissed | 1547 |
| Allowed | 370 |
| (unspecified) | 141 |
| Disposed Off | 81 |
| Rejected | 10 |
| DISMISSED | 2 |
| DISPOSED OFF | 1 |
| APPEAL ALLOWED | 1 |
Recent judgments
- LATA DEVI v. STATE — Himachal Pradesh High Court (2013-07-11)
- RAMA KUMARI AT 4.00PM v. STATE — Himachal Pradesh High Court (2013-05-15)
- ROOP KAUR v. STATE — Himachal Pradesh High Court (2013-05-03)
- MS ASSOCIATED CEMENT COMPANY v. STATE AT 9.55 AM — Himachal Pradesh High Court (2013-05-03)
- PRAMOD KUMAR v. HPSEB LTD — Himachal Pradesh High Court (2013-04-18)
- SARDAR HARI SINGH v. DIVISIONAL COMMISSIONER DHARAMSHALA — Himachal Pradesh High Court (2013-04-18)
- MANJU MITTAL v. STATE — Himachal Pradesh High Court (2013-04-18)
- ANJANA KUMARI v. STATE — Himachal Pradesh High Court (2013-04-18)
- NAGANI SHARMA v. STATE — Himachal Pradesh High Court (2013-04-18)
- BIHARI LAL SAHOTRA v. STATE — Himachal Pradesh High Court (2013-04-18)