RAJIV SHARMA,. HARINDER SINGH SIDHU

1,520 recorded High Court judgment(s) · 2018–2020

Courts

Disposal nature

Recent judgments

• INDERJEET SINGH v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2020-10-16)
• M/S ANGLE INFRASTRUCTURE PVT LTD v. THE STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2020-10-07)
• MOHAN v. JASWANT PUNIA — Punjab & Haryana High Court (2020-10-06)
• SURENDER TANWAR v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2020-10-06)
• KHADI VILLAGE INDUSTRIES COMMISSION AND ANR v. KHADI ASHRAM PANIPAT AND ANR — Punjab & Haryana High Court (2020-10-06)
• KHADI VILLAGE INDUSTRIES COMMISSION AND ANR v. KHADI ASHRAM PANIPAT AND ANR — Punjab & Haryana High Court (2020-10-06)
• KHADI VILLAGE INDUSTRIES COMMISSION AND ANR v. KHADI ASHRAM PANIPAT AND ANR — Punjab & Haryana High Court (2020-10-06)
• M/S LANDMARK APARTMENTS PVT LTD v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2020-10-06)
• KHADI VILLAGE INDUSTRIES COMMISSION AND ANR v. KHADI ASHRAM PANIPAT AND ANR — Punjab & Haryana High Court (2020-10-06)
• PARNEET KAUR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2020-10-06)