RAJIV SHARMA

335 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• RAM KUMAR TITTAL AND ORS v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2020-10-07)
• ASHWANI AND ORS v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2020-10-07)
• KELA DEVI v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2020-03-20)
• VIRENDER KUMAR KARWA v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2020-02-04)
• M/S JINDAL INDUSTRIAL CORPORATION v. UNION OF INDIA AND ANOTHER — Punjab & Haryana High Court (2019-12-20)
• AADHI DHARM SAMAAJ AADHS BHARAT v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-12-20)
• MANOJ JAIN v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2019-12-20)
• PARDEEP KUMAR BANSAL v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-12-20)
• SODHI SINGH v. UNION OF INDIA AND OTHERS — Punjab & Haryana High Court (2019-12-20)
• AMIT KUMAR v. CENTRAL ADMINISTRATIVE TRIBUNAL CHANDIGARH BENCH AND ORS — Punjab & Haryana High Court (2019-12-20)