LexRAJIV SHARMA,BOARD OF COURT CATEGORY WISE DIVISION BENCH
46 recorded High Court judgment(s) · 2004–2012
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 46 |
Disposal nature
| Disposed Off | 43 |
| Dismissed | 3 |
Recent judgments
- HEM RAJ v. STATE — Himachal Pradesh High Court (2012-05-31)
- ANJANA KUMARI v. STATE — Himachal Pradesh High Court (2012-03-23)
- B.R.NEGI v. STATE — Himachal Pradesh High Court (2012-03-15)
- MEHAR CHAND v. SECRETARY PANCHYATI RAJ — Himachal Pradesh High Court (2012-03-12)
- RANVIR SINGH v. STATE — Himachal Pradesh High Court (2012-03-06)
- DEVKI NAND BHARDWAJ v. STATE — Himachal Pradesh High Court (2011-10-20)
- DHANI RAM v. MS AMBUJA CEMENT LTD — Himachal Pradesh High Court (2011-10-11)
- ISHA SOOD v. LIFE INSURANCE CORPORATION OF INDIA — Himachal Pradesh High Court (2011-09-28)
- PITAMBER SINGH v. STATE — Himachal Pradesh High Court (2011-01-05)
- RAM SWARUP v. STATE — Himachal Pradesh High Court (2011-01-05)