RAJIV SHARMA

9,060 recorded High Court judgment(s) · 2014–2020

Courts

Disposal nature

Recent judgments

• RAMAN KAUSHAL AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2020-02-14)
• PUNJAB UNAIDED TECHNICAL INSTITUTIONS ASSOCIATION & ANOTHER v. STATE OF PUNJAB THROUGH ITS ADDITIONAL CHIEF SECRETARY, GOVERNMENT OF PUNJAB & OTHERS — Punjab & Haryana High Court (2020-02-07)
• OM PARKASH KHATRI v. NARCOTIC CONTROL BUREAU, DELHI — Punjab & Haryana High Court (2020-01-16)
• SUMEET AMBA v. PUNJAB STATE TRANSMISSION CORPORATION LIMITED AND ORS. — Punjab & Haryana High Court (2020-01-15)
• KULDEEP SINGH AND ORS v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2020-01-14)
• JATINDER SINGH AND OTHERS v. STATE OF PUNJAB AND OTHERS — Punjab & Haryana High Court (2020-01-07)
• JASPREET KAUR v. CENTRAL BOARD OF SSECONDARY EDUCATION AND ORS — Punjab & Haryana High Court (2019-11-25)
• VINAY v. STATE OF HARYANA — Punjab & Haryana High Court (2019-11-15)
• PARAMJEET SINGH AND ORS. v. GURU GOBIND SINGH KHALSA COLLEGE SARHALI AND ANR. — Punjab & Haryana High Court (2019-11-14)
• KARTIK SINGLA v. THE REGIONAL OFFICE CENTRAL BOARD OF SECONDARY EDUCATION SECTOR 5 PANCHKULA AND ANR — Punjab & Haryana High Court (2019-11-13)