LexRAJIV SHARMA
3,877 recorded High Court judgment(s) · 2004–2018
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 3877 |
Disposal nature
| DISMISSED | 1550 |
| DISPOSED | 1398 |
| ALLOWED | 805 |
| DISMISSED AS INFRUCTUOUS | 32 |
| DISMISSED AS WITHDRAWN | 31 |
| GRANTED | 20 |
| REJECTED | 15 |
| CLOSED | 9 |
Recent judgments
- Satinder Singh Negi v. Radhika Jha — Uttarakhand High Court (2018-10-26)
- JAIPAL SINGH v. SAMAJIK VANIKI VANIKI KARYALAYA — Uttarakhand High Court (2018-10-26)
- Smt Raj Rani v. Chief Information Commissioner AND OTHERS — Uttarakhand High Court (2018-09-12)
- Nand Kishor v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2018-08-31)
- Vikas Kharbanda AND ANOTHER v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2018-08-31)
- M/s Diamond Entertainment Technology p Ltd. v. Commissioner Central Goods and Service Tax Commissionerate Dehradun — Uttarakhand High Court (2018-08-30)
- Giri Raj Singh Bisht v. State Of Uttarakhand AND OTHERS — Uttarakhand High Court (2018-08-30)
- Achal Kumar Pathik v. State Of Uttarakhand AND ANOTHER — Uttarakhand High Court (2018-08-30)
- Gram Sabha Ibrahimpur Masahi Paragana Bhagwanpur Tehsil Roorkee v. Chandra Prakash AND OTHERS — Uttarakhand High Court (2018-08-30)
- Dinesh Chandra Agarwal v. Punjab National Bank — Uttarakhand High Court (2018-08-30)