LexRAJIV SHARMA
11,344 recorded High Court judgment(s) · 1998–2016
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 11344 |
Disposal nature
| Dismissed | 6193 |
| Disposed Off | 2713 |
| Allowed | 1322 |
| DISPOSED OFF | 640 |
| (unspecified) | 224 |
| DISMISSED | 113 |
| OTHERS DISPOSED OFF | 29 |
| ALLOWED | 23 |
Recent judgments
- ICICI LOMBARD GENERAL INSURANCE CO.LTD v. BIHARI LAL — Himachal Pradesh High Court (2016-09-22)
- BALDEV SINGH v. SURINDER SINGH — Himachal Pradesh High Court (2016-09-22)
- MAHINDRA LOGISTICS LTD v. INOX WIND LIMITED — Himachal Pradesh High Court (2016-09-21)
- STATE OF HP v. RAVI DUTT — Himachal Pradesh High Court (2016-09-21)
- Parmod Kumar v. STATE BANK OF INDIA — Himachal Pradesh High Court (2016-09-21)
- NTPC v. SARVAN KUMAR — Himachal Pradesh High Court (2016-09-21)
- NPTC v. RAGHU — Himachal Pradesh High Court (2016-09-21)
- STATE OF HP v. PAWAN KUMAR — Himachal Pradesh High Court (2016-09-21)
- SUNIL KUMAR v. NARYAN DASS — Himachal Pradesh High Court (2016-09-21)
- BRIHASPATI MISHRA v. STATE — Himachal Pradesh High Court (2016-09-20)