RAJIV SHAKDHER,TARA VITASTA GANJU

257 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• MOHAMMED AKMAM UDDIN AHMED AND ORS v. COMMISSIONER APPEALS CUSTOM AND CENTRAL EXCISE & ORS. — Delhi High Court (2023-04-28)
• MEGA SELFLUBE BEARINGS PVT. LTD. v. INCOME TAX OFFICER, WARD 17(1), DELHI — Delhi High Court (2023-04-27)
• M/S TIRUPATI TRADING CORPORATION v. ASSISTANT COMMISSIONER OF INCOME TAX AND ANR. — Delhi High Court (2023-04-27)
• NEHA AVIATION MANAGEMENT P LTD v. ASSESSMENT UNIT, INCOME TAX DEPARTMENT AND ORS. — Delhi High Court (2023-04-27)
• ALM INDUSTRIES LIMITED v. UNION OF INDIA AND ORS. — Delhi High Court (2023-04-26)
• MOHIT AGARWAL v. INCOME TAX OFFICER & ANR. — Delhi High Court (2023-04-26)
• YAMUNA EXPRESSWAY INDUSTRIAL DEVELOPMENT AUTHORITY v. UNION OF INDIA & ORS. — Delhi High Court (2023-04-26)
• CLH GASEOUS FUEL APPLICATIONS PVT LTD v. NATIONAL E ASSESSMENT CENTRE INCOME TAX DEPARTMENT, NEW DELHI — Delhi High Court (2023-04-25)
• AMTEK TRANSPORTATION SYSTEMS LIMITED v. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), NEW DELHI & ORS. — Delhi High Court (2023-04-25)
• PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2 v. M/S FINANCIAL WORLD (INDIA) PVT. LTD. — Delhi High Court (2023-04-25)