RAJIV SHAKDHER, . SATYEN VAIDYA
63 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 63 |
Disposal nature
| Disposed Off | 60 |
| Dismissed | 2 |
| Dissmiss For Default/Non-Prosecution | 1 |
Recent judgments
- court on its Own Motion v. STATE OF HP — Himachal Pradesh High Court (2024-10-18)
- THE HPSEBL v. RAJ KUMAR SHARMA — Himachal Pradesh High Court (2024-10-17)
- YATINDER KUMAR SHARMA v. THE STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-10-17)
- GAJ RAJ THAKUR AND OTHERS v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-10-17)
- HRTC AND ANOTHER v. NEK RAM — Himachal Pradesh High Court (2024-10-17)
- ANAYA DHATWALIA v. THE UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2024-10-16)
- KRITISHA AND ANOTHER v. THE UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2024-10-16)
- KAMAL RAJ v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-10-16)
- MONIKA SHARMA v. UNION OF INDIA AND OTHERS — Himachal Pradesh High Court (2024-10-16)
- SEWAK RAM AND OTHERS v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2024-10-16)
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