RAJIV SHAKDHER,POONAM A. BAMBA

37 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• SHREE KRIPA AGRO v. COMMISSIONER OF DELHI GOODS AND SERVICES TAX — Delhi High Court (2022-05-06)
• M/S GARG BUILDERS v. HINDUSTAN PREFAB LIMITED & ANR. — Delhi High Court (2022-05-05)
• M/S MAINI SCAFFOLD SYSTEMS & ANR v. S K JAIN & ANR — Delhi High Court (2022-05-05)
• M/S GARG BUILDERS v. HINDUSTAN PREFAB LIMITED & ANR. & ORS. — Delhi High Court (2022-05-05)
• M/S GARG BUILDERS v. HINDUSTAN PREFAB LIMITED & ANR. — Delhi High Court (2022-05-05)
• SDB INFRASTRUCTURE PVT. LTD. v. MINISTRY OF FINANCE, CENTRAL BOARD OF EXCISE AND CUSTOMS & ORS. — Delhi High Court (2022-05-04)
• INSOLVENCY & BANKRUPTCY BOARD OF INDIA v. STATE BANK OF INDIA & ORS — Delhi High Court (2022-05-04)
• RACHIT MALHOTRA v. ONE97 COMMUNICATIONS LTD — Delhi High Court (2022-05-02)
• CHHAYA PACKERS & PRINTERS PVT. LTD. v. KAUL POLYMERS (INDIA) PVT LTD — Delhi High Court (2022-05-02)
• PRADEEP KHANDELWAL v. COMMISSIONER OF CUSTOMS (APPEALS) & ANR. — Delhi High Court (2022-04-29)