RAJIV SHAKDHER,JASMEET SINGH

23 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• GYANDEEP SHIKSHAK PRASHIKSHAN MAHAVIDYALAYA v. NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANR — Delhi High Court (2022-03-25)
• GE ENERGY PARTS INC v. ASSISTANT COMMISSIONER OF INCOME TAX & ORS. — Delhi High Court (2022-03-25)
• GE GLOBAL PARTS AND PRODUCTS GMBH v. ASSISTANT COMMISSIONER OF INCOME TAX & ORS. — Delhi High Court (2022-03-25)
• PRAVEEN KUMAR v. DELHI METRO RAIL CORPORATION AND ORS — Delhi High Court (2022-03-25)
• SANJEEV GHEI v. UNION OF INDIA AND OTHERS — Delhi High Court (2022-03-25)
• RAJEEV v. DELHI SUBORDINATE SERVICES SELECTION BOARD & ANR. — Delhi High Court (2022-03-23)
• SHAMBHU NATH RAI AND ANR v. SHRI AJAY KUMAR BHALLA AND ORS — Delhi High Court (2022-03-22)
• NATIONAL HIGHWAYS AUTHORITY OF INDIA v. SUPREME PANVEL INDAPUR TOLLWAYS PRIVATE LIMITED — Delhi High Court (2022-03-21)
• LALIT KUMAR JAIN & ANR. v. VISTRA ITCL INDIA LIMITED & ORS. — Delhi High Court (2022-03-21)
• VIDYA SAGAR BARNWAL & ANR. v. GOVT. OF NCT OF DELHI & ANR. — Delhi High Court (2022-03-11)