RAJIV SHAKDHER,. GIRISH KATHPALIA

558 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• PR. COMMISSIONER OF INCOME TAX (CENTRAL)-2 v. SANJAY SINGHAL — Delhi High Court (2023-12-22)
• THE COMMISSIONER OF INCOME TAX - CENTRAL-1 v. RRPR HOLDING PVT. LTD. — Delhi High Court (2023-12-22)
• THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 v. SAIF PARTNER INDIA IV LTD — Delhi High Court (2023-12-22)
• COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 v. ZAHEER MAURITIUS — Delhi High Court (2023-12-21)
• THE PR. COMMISSIONER OF INCOME TAX -1 v. AMRAPALI SILICON CITY PVT. LTD. — Delhi High Court (2023-12-21)
• PR COMMISSIONER OF INCOME TAX, DELHI 1 v. MS AMRAPALI LEISURE VALLEY DEVELOPERS PVT LTD — Delhi High Court (2023-12-21)
• COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -3 v. ZAHEER MAURITIUS — Delhi High Court (2023-12-21)
• THE COMMISSIONER OF INCOME TAX - INTERNATIONAL TAXATION -1 v. A B SCIEX PTE LTD. — Delhi High Court (2023-12-21)
• PR. COMMISSIONER OF INCOME TAX -1 v. AMRAPALI SAPPHIRE DEVELOPERS PVT LTD — Delhi High Court (2023-12-21)
• PR. COMMISSIONER OF INCOME TAX -1 v. AMRAPALI SAPPHIRE DEVELOPERS PVT LTD — Delhi High Court (2023-12-21)