RAJIV SHAKDHER
974 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 974 |
Disposal nature
| DISPOSED OF | 531 |
| WITHDRAWN DISMISSED | 174 |
| ALLOWED | 108 |
| CLOSED | 88 |
| DISMISSED | 41 |
| ORDERED | 7 |
| DISMISSED AS INFRUCTUOUS | 5 |
| DISMISSED FOR NON-PROSECUTION | 5 |
Recent judgments
- S.KUMARAVEL v. N.V.KADHIRAVAN — Madras High Court (2017-11-30)
- M/s.General Plywoods v. Mr.Rakesh P.Sheth — Madras High Court (2017-10-24)
- Trends in Vogue Pvt Ltd v. Ms. Sangeetha — Madras High Court (2017-09-12)
- J.K.EXIM v. S.SATHIANARAYANAN — Madras High Court (2017-07-21)
- MR. M. ETHIRAJ v. SHEETALA CREDIT HOLDINGS — Madras High Court (2017-07-04)
- CHENNAI METROPOLITAN WATER v. M/S.SUBHASH PROJECTS AND — Madras High Court (2017-06-14)
- Shri Abhijit Bhandari, v. The Principal Commissioner of — Madras High Court (2017-06-02)
- S.M.Kutubuddin, v. The Assitant Commissioner of — Madras High Court (2017-06-02)
- MADRAS HIGH COURT v. G.NIRMAL KUMAR — Madras High Court (2017-04-24)
- M/s. Ingram Micro India v. The Principal Commissioner of — Madras High Court (2017-04-18)
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