RAJIV SHAKDHER, . AMIT BANSAL

567 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• MANJUL JOSHI v. BHAVNA KHURANA — Delhi High Court (2025-02-24)
• ABHISHEK YADAV v. DELHI STATE LEGAL SERVICES AUTHORITY & ANR. — Delhi High Court (2024-09-24)
• INTEX TECHNOLOGIES (INDIA) LIMITED v. RINCOR ENERGY S.A. — Delhi High Court (2024-09-24)
• NISHA v. ANJALI MALHOTRA — Delhi High Court (2024-09-24)
• O.P KHANDELWAL v. STEEL AUTHORITY OF INDIA — Delhi High Court (2024-09-24)
• GAIL INDIA LTD. v. UCO BANK & ANR. — Delhi High Court (2024-09-24)
• AKASH GUPTA v. NAVEEN KUMAR GUPTA & ANR. — Delhi High Court (2024-09-23)
• SMT POONAM SAXENA v. HITENDER UPPAL — Delhi High Court (2024-09-23)
• ATUL KUMAR v. VINITA KUMARI — Delhi High Court (2024-09-23)
• PAWANJOT KAUR SAWHNEY v. BUREAU OF IMMIGRATION & ANR. — Delhi High Court (2024-09-20)