RAJIV SHAKDHER

3,713 recorded High Court judgment(s) · 2006–2025

Courts

Disposal nature

Recent judgments

• M/S VENTURE v. M/S AMBIENCE PROJECTS & INFRASTRUCTURE PVT LTD & ANOTHER — Delhi High Court (2025-02-13)
• GURBAKHASH SINGH v. UOI AND ORS — Delhi High Court (2025-01-30)
• SUBHASH KUMAR v. UNION OF INDIA & ORS — Delhi High Court (2025-01-29)
• SANTOSH KUMAR YADAV @ RANJAN v. UNION OF INDIA AND ORS. — Delhi High Court (2025-01-27)
• JAGVINDER SINGH v. THE SECRETARY, MHA AND ORS. — Delhi High Court (2024-12-19)
• SHRI RAJESH KUMAR AND ORS. v. GOVT. OF N.C.T. OF DELHI AND ORS. — Delhi High Court (2024-11-29)
• ASSETS CARE & RECONSTRUCTION ENTERPRISE LTD. v. M/S CREW B.O.S PRODUCTS LTD — Delhi High Court (2024-11-26)
• RAM AVTAR SONI & ORS v. LIEUTENAT GOVERNOR OF DELHI & ORS — Delhi High Court (2024-11-26)
• SUBHADRA GHULYANI v. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND ORS. — Delhi High Court (2024-11-22)
• NEENA GOEL v. GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI & ORS — Delhi High Court (2024-11-22)