RAJIV SAHAI ENDLAW, . SANJEEV NARULA

40 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• M K SAINI v. INDRAPRASTHA POWER GENERATION COMPANY LTD & ORS — Delhi High Court (2021-02-22)
• PCIT (CENTRAL) -3, NEW DELHI v. KRISHAN KUMAR MODI — Delhi High Court (2021-02-22)
• RICH PAL SINGH v. ASST. GENERAL MANAGER SYNDICATE BANK — Delhi High Court (2021-02-22)
• PRADEEP KUMAR JINDAL v. PRINCIPAL COMMISSIONER OF INCOME TAX -7, NEW DELHI — Delhi High Court (2021-02-19)
• SUNIL KUMAR JAIN & ORS v. REGISTRAR GENERAL, DELHI HIGH COURT & ANR — Delhi High Court (2021-02-19)
• RISHIKESH RAMAPARBAL SINGH & ORS. v. UNION OF INDIA & ANR. — Delhi High Court (2021-02-18)
• THE DISTRICT & SESSIONS JUDGE (HQS) & ANR v. NARENDER KUMAR — Delhi High Court (2021-02-16)
• THE DISTRICT & SESSIONS JUDGE (HQS) & ANR v. NEERAJ KUMAR SANGWAN — Delhi High Court (2021-02-16)
• K R ANAND v. COMMISSIONER OF CENTRAL GOODS AND SERVICES TAX & ANR. — Delhi High Court (2021-02-16)
• CHATTAR SINGH v. DELHI TRANSPORT CORPORATION — Delhi High Court (2021-02-16)