RAJIV SAHAI ENDLAW, . SANGITA DHINGRA SEHGAL

75 recorded High Court judgment(s) · 2019–2026

Courts

Disposal nature

Recent judgments

• BAL RAM v. UNION OF INDIA & ORS — Delhi High Court (2026-02-11)
• SHRI HANUMAN MANDIR COMMITTEE (REGD) & ANR v. SIMMI KATHPAL & ORS — Delhi High Court (2025-09-03)
• DR. B.K. TIWARI ADVISER (NUTRITION) v. UNION OF INDIA & ANR — Delhi High Court (2025-02-03)
• RITES LTD. AND ORS. v. VIJAI KISHORE — Delhi High Court (2025-01-29)
• UNION PULBIC SERVICE COMMISSION v. MUKESH KUMAR ROHILLA & ORS — Delhi High Court (2025-01-29)
• UNION OF INDIA & ORS v. PRADEEEP KUMAR & ORS. — Delhi High Court (2025-01-23)
• UNION OF INDIA & ORS. v. JIGNESH JAYENDRA MODI & ORS. — Delhi High Court (2025-01-23)
• UNION OF INDIA & ORS v. SHIKHA GUPTA — Delhi High Court (2025-01-23)
• RAJ BAHADUR v. UNION OF INDIA AND ORS. — Delhi High Court (2024-12-12)
• UNION OF INDIA v. SMT. KANWALJIT DEOL AND ANR. — Delhi High Court (2024-12-10)