RAJIV SAHAI ENDLAW,AMIT BANSAL

149 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• RAVI KUMAR RAI CONSTABLE/GD & ORS. v. UNION OF INDIA & ORS. — Delhi High Court (2021-08-11)
• RANI DEVI & ANR. v. INDO TIBETAN BORDER POLICE(ITBP) THROUGH ITS DIRECTOR GENERAL — Delhi High Court (2021-08-06)
• DEEPAK CHAUDHARY v. UNION OF INDIA ORS THROUGH SECRETARY MHA & ANR. — Delhi High Court (2021-08-06)
• VIDYANAND v. CENTRAL AIRMEN SELECTION BOARD & ORS. — Delhi High Court (2021-08-05)
• BIJENDRA SINGH v. GOVERNMENT OF INDIA AND ORS. — Delhi High Court (2021-08-04)
• CONST RAM BHAGAT v. UNION OF INDIA AND ORS — Delhi High Court (2021-08-04)
• AMIT AGARWAL v. UNION OF INDIA AND ORS. — Delhi High Court (2021-08-04)
• SUBHASH KUMAR AND ORS v. UNION OF INDIA AND ORS — Delhi High Court (2021-08-03)
• 1.CT/GD REENA MALIK & ORS. v. UNION OF INDIA & ORS. — Delhi High Court (2021-08-03)
• SUNIL KUMAR & ORS. v. INDO TIBETAN BORDER POLICE ITBP THROUGH ITS DIRECTOR GENERAL — Delhi High Court (2021-08-03)