RAJIV SAHAI ENDLAW

6,771 recorded High Court judgment(s) · 2008–2025

Courts

Disposal nature

Recent judgments

• ABACUS BRAIN STUDY PVT. LTD. v. JAY VARDHAN RISHI & ORS. — Delhi High Court (2025-01-20)
• NATIONAL INSURANCE CO LTD v. ALKA KUMARI & ORS — Delhi High Court (2025-01-15)
• SHRI KAMALJIT SINGH PAHWA v. SHRI GURDEEP SINGH PAWHA & ANR — Delhi High Court (2024-11-26)
• GUDDI & ANR v. BHAGWAN SINGH & ANR — Delhi High Court (2024-09-17)
• UMESH CHANDER PANDEY & ANR v. VIMLA PANDEY — Delhi High Court (2024-08-07)
• GIRISH AGGARWAL v. KRISHAN KUMAR BATRA & ORS — Delhi High Court (2024-08-07)
• VICKRAM BAHL & ANR v. SIDDHARTHA BAHL & ANR — Delhi High Court (2020-04-25)
• CREATIVE TRAVEL INDIA PVT LTD v. CREATIVE TOURS AND TRAVELS — Delhi High Court (2020-04-21)
• ALLIANCE INDIA MINING PVT. LTD. v. M/S UMBRA MINING PVT. LTD. — Delhi High Court (2020-03-06)
• SHRI BALBIR RAJPUT v. M/S R.P. EXPORTS & ORS — Delhi High Court (2020-03-06)