RAJIV ROY,. RAJAN GUPTA

24 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• Shobha Kumari v. The State of Bihar — Patna High Court (2022-05-18)
• The Bhupendra Narayan Mandal University v. Pramod Kumar — Patna High Court (2022-05-18)
• The State of Bihar v. Krishna Gopal — Patna High Court (2022-05-18)
• Prakash Kumar Sah v. The State of Bihar — Patna High Court (2022-05-18)
• Ifat Fatima v. The State of Bihar — Patna High Court (2022-05-18)
• Dr. Jai Ram Prasad Singh v. The Magadh University — Patna High Court (2022-05-18)
• Kamaldeo Paswan v. The State of Bihar — Patna High Court (2022-05-18)
• M/s Triraj Cold Storage Private Limited v. Housing and Urban Development Corporation Ltd. — Patna High Court (2022-03-30)
• Krishna Mohan Prasad v. The State of Bihar — Patna High Court (2022-03-30)
• Umesh Rai v. The North Bihar Power Distribution Company Ltd — Patna High Court (2022-03-30)