LexRAJIV ROY
298 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 298 |
Disposal nature
| DISMISSED | 116 |
| WITHDRAWN | 72 |
| DISPOSED | 61 |
| ALLOWED | 25 |
| REJECTED | 18 |
| DISMISS FOR NON-PROSECUTION | 4 |
| D.F.D. (PRE-EMPTORY) | 1 |
| D.F.D. FOR NON APPEARANCE | 1 |
Recent judgments
- Anurag Krishna Sinha v. The State of Bihar — Patna High Court (2024-02-29)
- M/s Annu Computer, Proprietorship Firm v. The State of Bihar through the Chief Electoral Officer, — Patna High Court (2024-02-26)
- RAM JATAN PAL v. THE STATE OF BIHAR and ORS — Patna High Court (2024-02-26)
- Purnendu Shekhar Sinha v. The Union Of India and Ors — Patna High Court (2024-02-26)
- Ram Jatan Pal v. The State Of Bihar and Ors — Patna High Court (2024-02-26)
- Santosh Prakash v. The Union of India — Patna High Court (2024-02-19)
- M/s Lunatash Biotech Private Limited, v. The Union Of India — Patna High Court (2024-02-19)
- Sanjay Kumar Singh v. The State of Bihar — Patna High Court (2024-02-19)
- Jai Maa Kooldevi Infrastructure Private Limited v. The State of Bihar — Patna High Court (2024-02-19)
- M/s M Intergraph Systems Pvt. Ltd. v. The Union of India — Patna High Court (2024-02-19)