LexRAJIV ROY
331 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 331 |
Disposal nature
| DISMISSED | 137 |
| DISPOSED | 86 |
| WITHDRAWN | 49 |
| ALLOWED | 46 |
| PARTLY ALLOWED (DISPOSAL) | 4 |
| REJECTED | 3 |
| D.F.D. FOR NON APPEARANCE | 3 |
| DISMISS FOR NON-PROSECUTION | 3 |
Recent judgments
- Kabita Kumari v. The State of Bihar — Patna High Court (2023-12-15)
- Commissioner of Income Tax v. Sri Tribhuvan Roy — Patna High Court (2023-12-15)
- Dev Narayan Singh @ D.N. Singh v. The State of Bihar — Patna High Court (2023-12-15)
- Commissioner of Income Tax v. Shri Tribhuvan Roy — Patna High Court (2023-12-15)
- Pradeep Kumar and Ors v. The State Of Bihar and Ors — Patna High Court (2023-12-14)
- Prashant Luthra, Director, Brite Neon Signs Pvt. Ltd., v. State of Bihar — Patna High Court (2023-12-14)
- M/s Nidhi Kumari v. State of Bihar — Patna High Court (2023-12-14)
- Bihar University of Health Sciences v. The Association of Private Nursing and Paramedical Institution — Patna High Court (2023-12-13)
- Smt. Rudra Maya Sinha v. The Registrar General — Patna High Court (2023-12-13)
- M/s Khan Brothers v. The Union of India — Patna High Court (2023-12-13)