LexRAJIV ROY
21,508 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 21508 |
Disposal nature
| BAIL GRANTED | 8593 |
| DISPOSED | 6577 |
| DISMISSED | 1909 |
| WITHDRAWN | 1380 |
| BAIL REJECTED | 1146 |
| DISMISS FOR NON-PROSECUTION | 833 |
| ALLOWED | 733 |
| CONSIGNED | 209 |
Recent judgments
- Abdhesh Kumar v. The State of Bihar — Patna High Court (2026-05-21)
- Jaihind Yadav @ Jay Hind Yadav v. The State of Bihar — Patna High Court (2026-05-21)
- Renu Devi v. The State of Bihar — Patna High Court (2026-05-21)
- Md. Shoeb v. The State of Bihar — Patna High Court (2026-05-21)
- Parmod Sahni v. The State of Bihar through C.K. Anil Principal Secretary, Revenue Department, — Patna High Court (2026-05-21)
- Pappu Yadav @ Pappu Prasad @ Pappu v. The State of Bihar — Patna High Court (2026-05-21)
- VISHNU URANW v. The State of Bihar — Patna High Court (2026-05-21)
- Nagmani Pasi @ Nagmani Kumar v. The State of Bihar — Patna High Court (2026-05-21)
- Guddu Kumar v. The State of Bihar — Patna High Court (2026-05-21)
- Md.Adil @ Md. Nausarva Adil @ Md. Nauserwaadil v. The State of Bihar — Patna High Court (2026-05-21)