RAJIV NARAIN RAINA,. SURINDER SINGH GREWAL

64 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• SUNIL KUMAR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-09-27)
• HIMANSHU v. JALBIR SINGH & ORS — Punjab & Haryana High Court (2016-09-14)
• BIJENDER SINGH v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2016-06-02)
• HARNOOR MOMAK WALIA v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2016-06-01)
• PAWAN KUMAR JAIN AND ANR. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2016-05-24)
• TEHAL SINGH ETC v. STATE OF PUNJAB ETC — Punjab & Haryana High Court (2016-05-24)
• JAIDEEP v. PANJAB UNIVERSITY & ORS. — Punjab & Haryana High Court (2016-05-20)
• ANIL KUMAR v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-05-20)
• RAJINDER SINGH BENIPAL v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-05-17)
• SANDEEP GORSI v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-05-12)