RAJIV NARAIN RAINA,. S.J. VAZIFDAR

69 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• NEERAJ KUMAR v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-11-28)
• SONU v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-11-22)
• RAM GOPAL v. NATIONAL HIGHWAY AUTHORITY OF INDIA & ORS — Punjab & Haryana High Court (2016-11-17)
• MANIPAL @ DHEELA v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-11-11)
• MAHFUJ v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-11-11)
• GURWINDER SINGH v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2016-10-27)
• REKHA RANI v. PRESIDING OFFICER, ELECTION TRIBUNAL CUM JMIC PEHOWA & ORS — Punjab & Haryana High Court (2016-10-22)
• SHASHI SHARMA v. THE STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-10-22)
• SUNIL KUMAR @ SHUNTY v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-10-20)
• ROHIT KUMAR @ BABBU v. STATE OF PUNJAB & ORS — Punjab & Haryana High Court (2016-09-26)