RAJIV NARAIN RAINA

7,057 recorded High Court judgment(s) · 2009–2025

Courts

Disposal nature

Recent judgments

• SADHU SINGH v. PRESIDING OFFICER INDUSTRIAL TRIBUNAL PATIALA AND ORS. — Punjab & Haryana High Court (2025-02-13)
• MAHABIR SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-10-03)
• SHASHI BHUSHAN v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2024-05-15)
• SATISH SINGH v. M/S. WHIRLPOOL OF INDIA LTD. AND ORS. — Punjab & Haryana High Court (2024-01-04)
• PEPSU ROAD TRANSPORT CORP, PATIALA v. GURTAR SINGH AND ORS — Punjab & Haryana High Court (2023-11-21)
• SANTOSH DEVI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2023-08-28)
• PEPSU ROAD TRANSPORT CORP v. GURBACHAN SINGH AND ORS — Punjab & Haryana High Court (2023-04-18)
• MANJU BALA v. A D C SELECTION COMMITTEE SIRSA & ORS — Punjab & Haryana High Court (2022-11-21)
• PEPSU ROAD TRANSPORT CORP v. SHIV MOTORS AND ORS — Punjab & Haryana High Court (2022-05-23)
• PEPSU ROAD TRANSPORT CORP v. GURPREET COOP. TRANSPORT SOCIETY LTD AND ORS — Punjab & Haryana High Court (2022-05-23)