RAJIV LOCHAN SHUKLA

127 recorded High Court judgment(s) · 2026–2026

Courts

Allahabad High Court

127

(unspecified)

127

AMAN RAJPOOT v. STATE OF U.P. — Allahabad High Court (2026-05-17)
SATYAM YADAV v. STATE OF U.P. — Allahabad High Court (2026-05-17)
RAJ BAISALA ALIAS RAJA v. STATE OF UTTAR PRADESH THROUGH PRINCIPAL SECRETARY HOME, LUCKNOW — Allahabad High Court (2026-05-17)
ANSHUL v. STATE OF U.P. — Allahabad High Court (2026-05-17)
SONU v. STATE OF U.P. — Allahabad High Court (2026-05-17)
VASID ALIAS KALA v. STATE OF U.P. — Allahabad High Court (2026-05-17)
GUFRAN v. STATE OF U.P. — Allahabad High Court (2026-05-17)
ARJUN v. STATE OF U.P. — Allahabad High Court (2026-05-17)
ROHIT TIWARI @ GORE v. STATE OF U.P. — Allahabad High Court (2026-05-17)
ATUL @ AMIT YADAV v. STATE OF U.P. — Allahabad High Court (2026-05-17)