RAJIV LOCHAN MEHROTRA,GOVIND MATHUR

130 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

130

Disposed off/Decided on merits	90
Dismissed on merits	38
Dismiss other than merit(DD/Non Prosec./Abated)	2

USHA YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-05)
RASHMI SINGH AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-05)
MOHIT YADAV @ VIMLESH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-03-05)
ASH MOHAMMAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-05)
AKHILESH KUMAR CHAUDHARY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-03-05)
PRAMOD KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-05)
SHAMSHIR ALAM v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-03-05)
BAHADUR RAJPOOT v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-05)
SMT. PARVEEN AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-05)
VIKAS v. State of U.P. AND 02 OTHERS — Allahabad High Court (2018-03-05)