LexRAJIV LOCHAN MEHROTRA
286 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 286 |
Disposal nature
| Allowed/Partly Allowed on merits | 140 |
| Disposed off/Decided on merits | 112 |
| Dismissed on merits | 18 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 16 |
Recent judgments
- SHAHJAD v. STATE OF U.P. — Allahabad High Court (2018-05-31)
- RAVINDRA TIWARI v. STATE OF U.P. and ANR. — Allahabad High Court (2018-05-28)
- RAJESH PATEL v. STATE OF U.P. — Allahabad High Court (2018-05-28)
- NAWABU PHO @ NAWABU PATRICK v. State of U.P. AND ANOTHER — Allahabad High Court (2018-05-24)
- Lekhraj Singh and another v. State of U.P. and another — Allahabad High Court (2018-05-24)
- HARI NATH AND 2 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2018-05-24)
- Arvind Singh Tomar v. State of U.P. and another — Allahabad High Court (2018-05-24)
- MUNNI AND 4 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2018-05-24)
- ANURAG DUBEY ALIAS CHANDAN v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2018-05-24)
- Sheshnath v. STATE OF UP AND ANOTHER — Allahabad High Court (2018-05-24)