LexRAJIV JOSHI,SIDDHARTHA VARMA
35 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 35 |
Disposal nature
| Dismiss other than merit(DD/Non Prosec./Abated) | 17 |
| Dismissed on merits | 15 |
| Allowed/Partly Allowed on merits | 3 |
Recent judgments
- SHRI PAL SINGH AND ANR. v. STATE OF U.P. — Allahabad High Court (2023-03-17)
- SATISH NAGAR v. STATE OF U.P. — Allahabad High Court (2023-03-17)
- DHARAMVIR AND ANR. v. STATE OF U.P. — Allahabad High Court (2023-03-16)
- ZAHID SIDDIQUI @ TARAYAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-02-06)
- RAM RAJ v. STATE OF U.P. — Allahabad High Court (2023-02-03)
- PREM AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-02-03)
- DURJAN SINGH and OTHERS v. STATE OF U.P. — Allahabad High Court (2023-02-03)
- BIR PAL v. STATE OF U.P. — Allahabad High Court (2023-02-03)
- BHOLA v. STATE — Allahabad High Court (2023-02-03)
- CHURAMAN AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2023-02-03)