LexRAJIV JOSHI,S.A.H. RIZVI
21 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 21 |
Disposal nature
| Disposed off/Decided on merits | 20 |
| Dismissed on merits | 1 |
Recent judgments
- RAJ KUMAR GUPTA v. INCOME TAX OFFICER AND ANOTHER — Allahabad High Court (2021-12-03)
- DAYARAM YADAV AND ANOTHER v. State of U.P. AND 6 OTHERS — Allahabad High Court (2021-12-03)
- BADRI PRASAD AGARWAL v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-03)
- PRADEEP KUMAR GIRI v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-03)
- MEVA RAM v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2021-12-03)
- TARA CHAND BANSAL v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-03)
- KAMAL KUMAR KESHWANI v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-03)
- VEENA GUPTA v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2021-12-03)
- BHUPENDRA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-12-03)
- RAJ KUMAR GUPTA v. INCOME TAX OFFICER AND ANOTHER — Allahabad High Court (2021-12-03)